Citation : 2017 Latest Caselaw 5612 ALL
Judgement Date : 23 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- SPECIAL APPEAL DEFECTIVE No. - 222 of 2003 Appellant :- Krishna Kumar Singh Respondent :- State Of U.P. & Others Counsel for Appellant :- K.C. Sinha,D.K. Srivastava,Rakesh Sinha Counsel for Respondent :- C.S.C. Hon'ble Amreshwar Pratap Sahi,J.
Hon'ble Saral Srivastava,J.
Lay before another bench of which one of us (Justice Amreshwar Pratap Sahi) is not a member after obtaining nomination from Hon'ble the Chief Justice, if possible in the next cause list.
Order Date :- 23.10.2017
Ishan
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