Ram Singh & Another vs Gorakh Prasad & Others
2017 Latest Caselaw 5611 ALL

Citation : 2017 Latest Caselaw 5611 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Ram Singh & Another vs Gorakh Prasad & Others on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 257 of 2012
 

 
Appellant :- Ram Singh & Another
 
Respondent :- Gorakh Prasad & Others
 
Counsel for Appellant :- Lalta Prasad Tiwari,Prakash Chandra Tewari
 
Counsel for Respondent :- A.K. Mishra
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list after two weeks.

Order Date :- 23.10.2017

Gss

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