Brahma Dutt Sharma vs Umesh Sharma & Others
2017 Latest Caselaw 5610 ALL

Citation : 2017 Latest Caselaw 5610 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Brahma Dutt Sharma vs Umesh Sharma & Others on 23 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 534 of 1995
 

 
Appellant :- Brahma Dutt Sharma
 
Respondent :- Umesh Sharma & Others
 
Counsel for Appellant :- K.C.Saxena,K.C.Srivastava,R.P.Tiwari
 
Counsel for Respondent :- Dinesh Chandra Srivastava,R.K.Shukla
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Heard Sri R.P. Tiwari, learned counsel for the appellant and Sri Dinesh Chandra Srivastava, learned counsel for the respondent-Insurance Company.

Upon having perused the paper book and the other material available on record, we find it necessary that the learned counsel for Insurance Company may obtain instructions with regard to a possible settlement in the matter on payment of lump-sum amount. Sri Srivastava prays that the matter be taken up on Monday.

Put up on Monday i.e. 30th October, 2017.

Order Date :- 23.10.2017

Ishan