U.P. Avas Evam Vikas Parishad And ... vs Smt. Monica Rastogi
2017 Latest Caselaw 5609 ALL

Citation : 2017 Latest Caselaw 5609 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

U.P. Avas Evam Vikas Parishad And ... vs Smt. Monica Rastogi on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1123 of 2015
 

 
Appellant :- U.P. Avas Evam Vikas Parishad And Another
 
Respondent :- Smt. Monica Rastogi
 
Counsel for Appellant :- Shri Kant
 
Counsel for Respondent :- Ratnesh Kumar Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Summon the lower court record within a period of four weeks.

Steps be taken within a week.

List after receipt of lower court record.

Order Date :- 23.10.2017

Gss

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