Mohd.Zafar vs Sri Khurram Shami And Another
2017 Latest Caselaw 5608 ALL

Citation : 2017 Latest Caselaw 5608 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Mohd.Zafar vs Sri Khurram Shami And Another on 23 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2644 of 2009
 

 
Appellant :- Mohd.Zafar
 
Respondent :- Sri Khurram Shami And Another
 
Counsel for Appellant :- M.F.Ansari
 
Counsel for Respondent :- Rajeev Chaddha,Samit Gopal
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Sri Rajeev Chaddha, learned counsel for the respondent has sent illness slip today.

List in the next cause list.

Order Date :- 23.10.2017

Ishan

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