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State Of U.P. vs Ganga Ram & Another.
2017 Latest Caselaw 5607 ALL

Citation : 2017 Latest Caselaw 5607 ALL
Judgement Date : 23 October, 2017

Allahabad High Court
State Of U.P. vs Ganga Ram & Another. on 23 October, 2017
Bench: Rang Nath Pandey



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 1129 of 2001
 

 
Appellant :- State Of U.P.
 
Respondent :- Ganga Ram & Another.
 
Counsel for Appellant :- A.V. Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Rang Nath Pandey,J.

Case called out in the revised list. Learned A.G.A. is present on behalf of State.

None is present on behalf of the accused/respondents to argue the case.

In view of aforesaid, office is directed to issue notice to the accused/respondents returnable at an early date to appear in person or through their counsel to argue the case.

List along with service report.

Order Date :- 23.10.2017

psd

 

 

 
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