Ram Dayal vs State Of U.P.
2017 Latest Caselaw 5604 ALL

Citation : 2017 Latest Caselaw 5604 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Ram Dayal vs State Of U.P. on 23 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 354 of 2002
 

 
Appellant :- Ram Dayal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rakesh Kumar Tripathi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Rang Nath Pandey,J.

This is an appeal against the judgment and order of learned Sessions Judge, Sitapur hereby the accused appellant was punished for life.

Thus, the appeal is not cognizable by this Bench. Let the matter be listed before the appropriate Division Bench.

Order Date :- 23.10.2017

psd

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