State Of U.P. vs Ram Shankar And (2) Ors.
2017 Latest Caselaw 5602 ALL

Citation : 2017 Latest Caselaw 5602 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

State Of U.P. vs Ram Shankar And (2) Ors. on 23 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 1059 of 2003
 

 
Appellant :- State Of U.P.
 
Respondent :- Ram Shankar And (2) Ors.
 
Counsel for Appellant :- Govt.Advocate
 
Counsel for Respondent :- Ramesh Singh
 

 
Hon'ble Rang Nath Pandey,J.

List revised.

Learned A.G.A. is present on behalf of the State.

None appears on behalf of the appellants.

Issue fresh bailable warrants against the accused appellants, who were involved in Sessions Trial No. 1313/1996 under Sections 308 read with 34 I.P.C., P.S. Rakot, District Sitapur, through the Chief Judicial Magistrate, returnable within a period of four weeks.

List thereafter.

Order Date :- 23.10.2017

psd

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