Ram Karan And (4) Others. vs State Of U.P.
2017 Latest Caselaw 5600 ALL

Citation : 2017 Latest Caselaw 5600 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Ram Karan And (4) Others. vs State Of U.P. on 23 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 788 of 2001
 

 
Appellant :- Ram Karan And (4) Others.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mohd.Haneef
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Rang Nath Pandey,J.

On request of Sri Mohd. Haneef, learned counsel for appellants, list after three weeks.

Order Date :- 23.10.2017

psd

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