Lalsa And 3 Others vs Ram Narayan And 5 Others
2017 Latest Caselaw 5598 ALL

Citation : 2017 Latest Caselaw 5598 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Lalsa And 3 Others vs Ram Narayan And 5 Others on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 200 of 2017
 

 
Appellant :- Lalsa And 3 Others
 
Respondent :- Ram Narayan And 5 Others
 
Counsel for Appellant :- Maya Pati Pandey
 
Counsel for Respondent :- Prabhakar Dubey
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Jayant Kumar Mishra, Advocate, holding brief of Sri Maya Pati Pandey, learned counsel for the appellants, the case is passed over for the day.

List in the next cause list.

Order Date :- 23.10.2017

Gss

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