Shri Roshan vs Shri Deen Dayal & Another
2017 Latest Caselaw 5597 ALL

Citation : 2017 Latest Caselaw 5597 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Shri Roshan vs Shri Deen Dayal & Another on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1000 of 2017
 

 
Appellant :- Shri Roshan
 
Respondent :- Shri Deen Dayal & Another
 
Counsel for Appellant :- Varchasva Bajpai,Parvez Alam
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant and perused the record.

Issue notice to the respondents returnable at an early date.

List after service of notice upon respondents for hearing on the point of admission.

Order Date :- 23.10.2017

Gss

Download the LatestLaws.com Mobile App