Smt. Sunita Malik vs Pradeshiya Industrial & ...
2017 Latest Caselaw 5592 ALL

Citation : 2017 Latest Caselaw 5592 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Smt. Sunita Malik vs Pradeshiya Industrial & ... on 23 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 48707 of 2017
 

 
Petitioner :- Smt. Sunita Malik
 
Respondent :- Pradeshiya Industrial & Investment Corporation(Picup)& 3 Ors
 
Counsel for Petitioner :- Sanjeev Kumar Pandey,Rohit Nandan Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

As prayed put up on 25.10.2017 as fresh.

Order Date :- 23.10.2017

pks

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