Rajendra Prasad Kushwaha vs State Of U.P. And Others
2017 Latest Caselaw 5591 ALL

Citation : 2017 Latest Caselaw 5591 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Rajendra Prasad Kushwaha vs State Of U.P. And Others on 23 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 4971 of 2004
 

 
Petitioner :- Rajendra Prasad Kushwaha
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Shashi Nandan,Ambika Roy,Ashutosh Tiwari,H.R.Mishra
 
Counsel for Respondent :- Vipin Sinha,Jayant Banerji,S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Issue notice to the respondent to engage another counsel as learned counsel for the respondent has been elevated to the Bench.

Order Date :- 23.10.2017

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