Nanhey Lal vs Town Area Kali Nagar Tehsil ...
2017 Latest Caselaw 5586 ALL

Citation : 2017 Latest Caselaw 5586 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Nanhey Lal vs Town Area Kali Nagar Tehsil ... on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 195 of 2017
 

 
Appellant :- Nanhey Lal
 
Respondent :- Town Area Kali Nagar Tehsil Puranpur, Pilibhit
 
Counsel for Appellant :- Brij Raj Verma
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Brij Raj Verma, learned counsel for the appellant.

List after two weeks.

Order Date :- 23.10.2017

Gss

Download the LatestLaws.com Mobile App