Indar Kumar & Another vs Shiv Dayal Gupta & 2 Others
2017 Latest Caselaw 5585 ALL

Citation : 2017 Latest Caselaw 5585 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Indar Kumar & Another vs Shiv Dayal Gupta & 2 Others on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 352 of 2017
 

 
Appellant :- Indar Kumar & Another
 
Respondent :- Shiv Dayal Gupta & 2 Others
 
Counsel for Appellant :- Jawahir Yadav,Dinesh Singh
 
Counsel for Respondent :- Rakesh Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondents even in revised list.

Learned counsel for the appellants is present.

The case is passed over for the day.

List after two weeks as peremptorily.

Order Date :- 23.10.2017

Gss

Download the LatestLaws.com Mobile App