Jagdish Narain Mishra vs State Of U.P. And Others
2017 Latest Caselaw 5584 ALL

Citation : 2017 Latest Caselaw 5584 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Jagdish Narain Mishra vs State Of U.P. And Others on 23 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 13091 of 2007
 

 
Petitioner :- Jagdish Narain Mishra
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- R.S. Pandey,Kunal Ravi Singh,Manjari Singh,Rajshre Malviya,Shambhu Chopra,Y.K. Sinha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Learned Standing Counsel prays for and is allowed ten days' time to file reply to the supplementary affidavit dated 22.08.2017.

List after ten days.

Order Date :- 23.10.2017

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