Raj Kishore Singh vs State Of U.P. And 3 Others
2017 Latest Caselaw 5583 ALL

Citation : 2017 Latest Caselaw 5583 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Raj Kishore Singh vs State Of U.P. And 3 Others on 23 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 48263 of 2017
 

 
Petitioner :- Raj Kishore Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Dharmendra Vaish
 
Counsel for Respondent :- C.S.C.,Abhishek Mishra
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

As prayed put up on 25.10.2017 as fresh.

Order Date :- 23.10.2017

pks

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