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Jokhan Prasad Tiwari And Others vs State Of U.P. And Others
2017 Latest Caselaw 5582 ALL

Citation : 2017 Latest Caselaw 5582 ALL
Judgement Date : 23 October, 2017

Allahabad High Court
Jokhan Prasad Tiwari And Others vs State Of U.P. And Others on 23 October, 2017
Bench: Bharati Sapru, Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 38262 of 2008
 

 
Petitioner :- Jokhan Prasad Tiwari And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Shesh Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Order on the Substitution Application

Cause shown is sufficient; delay is condoned.

The application is accordingly allowed.

Office to carry out necessary substitution within next two weeks.

List this matter on 17.11.2017.

Interim order, if any, to continue till then.

Order Date :- 23.10.2017

pks

 

 

 
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