Param Lal (Died) And 6 Others vs Shri Radhika Behari Maharaj ...
2017 Latest Caselaw 5581 ALL

Citation : 2017 Latest Caselaw 5581 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Param Lal (Died) And 6 Others vs Shri Radhika Behari Maharaj ... on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 111 of 2015
 

 
Appellant :- Param Lal (Died) And 6 Others
 
Respondent :- Shri Radhika Behari Maharaj Birajman Mandir And Anr.
 
Counsel for Appellant :- B. Malik,Amit Malik
 
Counsel for Respondent :- R.P. Tiwari
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list in the next cause list.

Order Date :- 23.10.2017

Gss

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