Smt. Kishan Devi vs Ramji Lal And 3 Others
2017 Latest Caselaw 5580 ALL

Citation : 2017 Latest Caselaw 5580 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Smt. Kishan Devi vs Ramji Lal And 3 Others on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 455 of 2016
 

 
Appellant :- Smt. Kishan Devi
 
Respondent :- Ramji Lal And 3 Others
 
Counsel for Appellant :- Bharat Pratap Singh
 
Counsel for Respondent :- Pankaj Agarwal
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Bharat Pratap Singh, learned counsel for the appellant.

List after two weeks.

Order Date :- 23.10.2017

Gss

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