Ram Gopal And 6 Ors. vs Ram Babu And 5 Ors.
2017 Latest Caselaw 5579 ALL

Citation : 2017 Latest Caselaw 5579 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Ram Gopal And 6 Ors. vs Ram Babu And 5 Ors. on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 165 of 2016
 

 
Appellant :- Ram Gopal And 6 Ors.
 
Respondent :- Ram Babu And 5 Ors.
 
Counsel for Appellant :- Shikhar Awasthi
 
Counsel for Respondent :- Anand Pati Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the appellants even in revised list to press this second appeal.

The second appeal is dismissed in default.

Stay order, if any, stands vacated.

Order Date :- 23.10.2017

Gss

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