Km. Quida Snehlata Shand ... vs U.P. Awas Evam Vikas Parishad, ...
2017 Latest Caselaw 5577 ALL

Citation : 2017 Latest Caselaw 5577 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Km. Quida Snehlata Shand ... vs U.P. Awas Evam Vikas Parishad, ... on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1307 of 2016
 

 
Appellant :- Km. Quida Snehlata Shand (Deceased) And 2 Others
 
Respondent :- U.P. Awas Evam Vikas Parishad, Lucknow And 3 Others
 
Counsel for Appellant :- Krishna Mohan Misra,H.R.Mishra
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the appellants even in revised list to press this second appeal.

The second appeal is dismissed in default.

Order Date :- 23.10.2017

Gss

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