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Dalmira And Another vs Kehar Singh
2017 Latest Caselaw 5576 ALL

Citation : 2017 Latest Caselaw 5576 ALL
Judgement Date : 23 October, 2017

Allahabad High Court
Dalmira And Another vs Kehar Singh on 23 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1213 of 2016
 

 
Appellant :- Dalmira And Another
 
Respondent :- Kehar Singh
 
Counsel for Appellant :- Anirudh Sharma,H.N. Sharma,Karuna Srivastava,Santosh Kumar Srivastava
 
Counsel for Respondent :- Abhinav Singh
 

 
Hon'ble Bachchoo Lal,J.

Sri Abhinav Singh, learned counsel for the respondent has sent illness slip.

The case is passed over for the day.

List in the next cause list.

Order Date :- 23.10.2017

Gss

 

 

 
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