Hira Lal vs Kripa Shankar And 9 Others
2017 Latest Caselaw 5575 ALL

Citation : 2017 Latest Caselaw 5575 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Hira Lal vs Kripa Shankar And 9 Others on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1159 of 2016
 

 
Appellant :- Hira Lal
 
Respondent :- Kripa Shankar And 9 Others
 
Counsel for Appellant :- Shashi Ranjan Srivastava,Reetesh Kumar Srivastava
 
Counsel for Respondent :- Abhilasha Singh,Rahul Yadav,Vijendra Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Abhilasha Singh, learned counsel for the respondents.

List after two weeks.

Order Date :- 23.10.2017

Gss

Download the LatestLaws.com Mobile App