Jai Prakash And Another vs Bhikhari Lal (Deceased) And 3 ...
2017 Latest Caselaw 5571 ALL

Citation : 2017 Latest Caselaw 5571 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Jai Prakash And Another vs Bhikhari Lal (Deceased) And 3 ... on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1045 of 2016
 

 
Appellant :- Jai Prakash And Another
 
Respondent :- Bhikhari Lal (Deceased) And 3 Others
 
Counsel for Appellant :- Anay Kumar Srivastava,Suresh Chandra Varma
 
Counsel for Respondent :- Himanshu Tiwari,Rajesh Srivastav
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondents even in revised list.

Learned counsel for the appellants is present.

List after two weeks as peremptorily.

Order Date :- 23.10.2017

Gss

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