Naresh Singh And Anr. vs Asgar Ali
2017 Latest Caselaw 5569 ALL

Citation : 2017 Latest Caselaw 5569 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Naresh Singh And Anr. vs Asgar Ali on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1 of 2016
 

 
Appellant :- Naresh Singh And Anr.
 
Respondent :- Asgar Ali
 
Counsel for Appellant :- Ashutosh Upadhyay
 
Counsel for Respondent :- S.K. Mehrotra,Archit Mehrotra
 

 
Hon'ble Bachchoo Lal,J.

Sri Ashutosh Upadhyay, learned counsel for the appellants has sent illness slip.

Sri S.K. Mehrotra and Sri Archit Mehrotra, learned counsel for the respondent are present.

The case is passed over for the day.

List after ten days.

Order Date :- 23.10.2017

Gss

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