Munshi vs Angan Lal And 2 Others
2017 Latest Caselaw 5567 ALL

Citation : 2017 Latest Caselaw 5567 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Munshi vs Angan Lal And 2 Others on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 293 of 2017
 

 
Appellant :- Munshi
 
Respondent :- Angan Lal And 2 Others
 
Counsel for Appellant :- Hari Mohan Srivastava,Neeraj Srivastava
 
Counsel for Respondent :- Anirudh Sharma,H.N. Sharma
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the respondents prays for and is granted two weeks time to file a counter affidavit.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 23.10.2017

Gss

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