The New India Assurance Company ... vs Virendra Kumar And Another
2017 Latest Caselaw 5565 ALL

Citation : 2017 Latest Caselaw 5565 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

The New India Assurance Company ... vs Virendra Kumar And Another on 23 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3374 of 2008
 

 
Appellant :- The New India Assurance Company Ltd.
 
Respondent :- Virendra Kumar And Another
 
Counsel for Appellant :- V.C. Dixit
 
Counsel for Respondent :- V.P. Mishra,Babu Lal Ram,Daya Ram Yadav,Dharmendra Kumar Gupta,Ram Singh,Sunil Kumar Misra
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Sri Sunil Kumar Mishra, who has put in appearance on behalf of the claimant submits that he may be permitted to assist the Court on the cross-objection already filed on behalf of the claimant.

List in the next cause list.

Order Date :- 23.10.2017

Ishan

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