Citation : 2017 Latest Caselaw 5562 ALL
Judgement Date : 23 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- CRIMINAL APPEAL No. - 858 of 2001 Appellant :- Ramadhar And Another Respondent :- State Of U.P. Counsel for Appellant :- Abdul Rafiq,Anand Kumar Srivastava Counsel for Respondent :- Govt.Advocate Hon'ble Rang Nath Pandey,J.
On request of Sri Anand Kumar Srivastava, learned counsel for appellants, list in next cause list.
Order Date :- 23.10.2017
psd
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!