Shiv Baran Lal & Another. vs State Of U.P.
2017 Latest Caselaw 5548 ALL

Citation : 2017 Latest Caselaw 5548 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Shiv Baran Lal & Another. vs State Of U.P. on 23 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 1078 of 2001
 

 
Appellant :- Shiv Baran Lal & Another.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A.N.Mishra
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Rang Nath Pandey,J.

Case called out in the revised list.

None is present on behalf of the appellants to argue the case.

In view of aforesaid, office is directed to issue notice to the appellants returnable at an early date to appear in person or through their counsel to argue the case.

List along with service report.

Order Date :- 23.10.2017

psd

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