Chandrakesh Kumar Gupta vs State Of U.P. And Another
2017 Latest Caselaw 5541 ALL

Citation : 2017 Latest Caselaw 5541 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Chandrakesh Kumar Gupta vs State Of U.P. And Another on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- APPLICATION U/S 482 No. - 32106 of 2017
 

 
Applicant :- Chandrakesh Kumar Gupta
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sunil Kumar Singh,Rakesh Kumar Singh
 
Counsel for Opposite Party :- G.A.,Rajesh Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicant, put up on 30.10.2017 as fresh before the appropriate Bench.

The matter shall not be treated as part heard or tied up to this Bench.

Order Date :- 23.10.2017

Gss

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