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In The Matter Of M/S Khalilabad ... vs Chandra Bhan Gupta
2017 Latest Caselaw 5527 ALL

Citation : 2017 Latest Caselaw 5527 ALL
Judgement Date : 13 October, 2017

Allahabad High Court
In The Matter Of M/S Khalilabad ... vs Chandra Bhan Gupta on 13 October, 2017
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


 

 
Court No. - 9
 

 
Case :- COMPANY PETITION No. - 99 of 1997
 

 
Petitioner :- In The Matter Of M/S Khalilabad S.M.Pvt.Ltd.Basti
 
Counsel for Petitioner :- Vipin Sinha,Navin Sinha
 
Counsel for Respondent :- Chandra Bhan Gupta,A. Banerjee,Amit Saxena,O.L. M.K. Bagri,R.N.Shukla,Rohit Agrawal
 

 
Hon'ble Anjani Kumar Mishra,J.

This is a winding up petition filed for winding up of M/s Khalilabad S.M. Pvt. Ltd. Basti.

Shri A. Banerjee, counsel for the respondents submits that this company has already been ordered to be wound up vide order dated 12.12.1993, passed in Company Petition No. 24 of 1992.

List in the next cause list, along with the record of Company Petition No. 24 of 1992.

Order Date :- 13.10.2017

LN Tripathi

 

 

 
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