In The Matter Of M/S Alps ... vs Manu Khare
2017 Latest Caselaw 5526 ALL

Citation : 2017 Latest Caselaw 5526 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

In The Matter Of M/S Alps ... vs Manu Khare on 13 October, 2017

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


 

 
Court No. - 9
 

 
Case :- COMPANY PETITION No. - 11 of 2010
 

 
Petitioner :- In The Matter Of M/S Alps Industries Ltd.
 
Counsel for Petitioner :- Arnab Banerji
 
Counsel for Respondent :- Manu Khare
 

 
Hon'ble Anjani Kumar Mishra,J.

Counsel for the petitioner prays for and is granted two weeks' time to file rejoinder affidavit.

List thereafter, showing the name of Shri Santosh Kumar Nigam, as counsel for the respondent, who is stated to have filed the counter affidavit.

Order Date :- 13.10.2017

LN Tripathi

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