M/S Petroleum Oil & Chemicals Ltd. vs M/S Gangotri Enterprises Ltd.
2017 Latest Caselaw 5525 ALL

Citation : 2017 Latest Caselaw 5525 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

M/S Petroleum Oil & Chemicals Ltd. vs M/S Gangotri Enterprises Ltd. on 13 October, 2017

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


 

 
Court No. - 9
 

 
Case :- COMPANY PETITION No. - 7 of 2013
 

 
Petitioner :- M/S Petroleum Oil & Chemicals Ltd.
 
Respondent :- M/S Gangotri Enterprises Ltd.
 
Counsel for Petitioner :- Rohit Agarwal
 
Counsel for Respondent :- Rahul Agarwal
 

 
Hon'ble Anjani Kumar Mishra,J.

The case is passed over on illness slip of Shri Rohit Agarwal, counsel for the petitioner.

Order Date :- 13.10.2017

LN Tripathi

Download the LatestLaws.com Mobile App