Maya Devi vs State Of U.P. Thru Secy. And Others
2017 Latest Caselaw 5523 ALL

Citation : 2017 Latest Caselaw 5523 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Maya Devi vs State Of U.P. Thru Secy. And Others on 13 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 4121 of 2013
 

 
Petitioner :- Maya Devi
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- Manish Chand Umrao,Anil Bhushan,R.S. Chaudhary
 
Counsel for Respondent :- C.S.C.,Anuj Kumar,D.D. Chauhan,Sant Ram Sharma
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

As prayed by the learned counsel for both the sides, case is passed over.

Order Date :- 13.10.2017

pks

Download the LatestLaws.com Mobile App