Smt. Durgesh Verma vs Branch Manager, Canara Bank, ...
2017 Latest Caselaw 5522 ALL

Citation : 2017 Latest Caselaw 5522 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Smt. Durgesh Verma vs Branch Manager, Canara Bank, ... on 13 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 48711 of 2017
 

 
Petitioner :- Smt. Durgesh Verma
 
Respondent :- Branch Manager, Canara Bank, Branch Amroha Gate, Moradabad
 
Counsel for Petitioner :- Rajesh Yadav
 
Counsel for Respondent :- Shri Siddhartha
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Put up as fresh in the opening day before a Bench of which one of us ( Siddharth, J.) is not a member after obtaining nomination from Hon'ble the Chief Justice.

Office is directed to place the file before Hon'ble the Chief Justice for nomination/necessary orders.

Order Date :- 13.10.2017

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