Ranjeet Singh vs State Of U.P. And 4 Others
2017 Latest Caselaw 5521 ALL

Citation : 2017 Latest Caselaw 5521 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Ranjeet Singh vs State Of U.P. And 4 Others on 13 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 48705 of 2017
 

 
Petitioner :- Ranjeet Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Ramesh Chandra Singh
 
Counsel for Respondent :- C.S.C.,Kapil Dev Singh Rathore
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Put up as fresh on 24.10.2017 in order to enable the learned counsel for the respondent Shri Kapil Dev Singh Rathore to seek instruction in the matter.

Till then, no coercive measures shall be taken against the petitioner.

Order Date :- 13.10.2017

pks

Download the LatestLaws.com Mobile App