Citation : 2017 Latest Caselaw 5520 ALL
Judgement Date : 13 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 48650 of 2017 Petitioner :- Ram Mahesh Alias Mahesh Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Ashutosh Pandey Counsel for Respondent :- C.S.C.,Pranjal Mehrotra Hon'ble Bharati Sapru,J.
Hon'ble Siddharth,J.
Shri P.K. Mishra, Advocate holding brief of Shri Ashtuosh Pandey, learned counsel for the petitioner wants to withdraw this petition.
It is accordingly dismissed as withdrawn.
Shri Pranjal Mehrotra, Advocate has appeared on behalf of the respondent nos. 2 to 5.
Order Date :- 13.10.2017
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