Deena Nath @ Puchchu & Others vs Jagannath & Others
2017 Latest Caselaw 5519 ALL

Citation : 2017 Latest Caselaw 5519 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Deena Nath @ Puchchu & Others vs Jagannath & Others on 13 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 152 of 2007
 

 
Appellant :- Deena Nath @ Puchchu & Others
 
Respondent :- Jagannath & Others
 
Counsel for Appellant :- Dashrath Prasad
 
Counsel for Respondent :- Mahesh Narain Singh,M.N. Singh,V.K. Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri M.N. Singh, learned counsel for the respondents.

List after ten days.

Order Date :- 13.10.2017

Gss

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