Mahmood Ali And 2 Others vs State Of U.P. And 2 Others
2017 Latest Caselaw 5518 ALL

Citation : 2017 Latest Caselaw 5518 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Mahmood Ali And 2 Others vs State Of U.P. And 2 Others on 13 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 48575 of 2017
 

 
Petitioner :- Mahmood Ali And 2 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Nasiruzzaman
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Put up as fresh on 24.10.2017 in order to enable the learned Standing Counsel to seek instruction in the matter.

Till then, no coercive measures shall be taken against the petitioners.

Order Date :- 13.10.2017

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