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M/S Prachi Cable T.V. Network And ... vs The State Of U.P. And 3 Others
2017 Latest Caselaw 5517 ALL

Citation : 2017 Latest Caselaw 5517 ALL
Judgement Date : 13 October, 2017

Allahabad High Court
M/S Prachi Cable T.V. Network And ... vs The State Of U.P. And 3 Others on 13 October, 2017
Bench: Bharati Sapru, Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 48538 of 2017
 

 
Petitioner :- M/S Prachi Cable T.V. Network And Another
 
Respondent :- The State Of U.P. And 3 Others
 
Counsel for Petitioner :- Prashant Kumar Tripathi,Shiv Babu Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

This is a tax recovery matter.

Put up as fresh in the opening day before the appropriate Bench.

Order Date :- 13.10.2017

pks

 

 

 
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