Citation : 2017 Latest Caselaw 5516 ALL
Judgement Date : 13 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 48639 of 2017 Petitioner :- Radhey Shyam Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Pradeep Saxena Counsel for Respondent :- C.S.C.,Rahul Pandey Hon'ble Bharati Sapru,J.
Hon'ble Siddharth,J.
Put up as fresh on 24.10.2017 in order to enable the learned counsel for the respondents to seek instruction in the matter.
Till then, no coercive measures shall be taken against the petitioner.
Order Date :- 13.10.2017
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