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Smt. Rashmi Srivastava vs Sri Abhishek Srivastava
2017 Latest Caselaw 5515 ALL

Citation : 2017 Latest Caselaw 5515 ALL
Judgement Date : 13 October, 2017

Allahabad High Court
Smt. Rashmi Srivastava vs Sri Abhishek Srivastava on 13 October, 2017
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


 

 
Court No. - 9
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 435 of 2016
 

 
Applicant :- Smt. Rashmi Srivastava
 
Opposite Party :- Sri Abhishek Srivastava
 
Counsel for Applicant :- Ashutosh Sharma
 

 
ALONG WITH
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 450 of 2016
 

 
Applicant :- Smt. Kiran Prajapati
 
Opposite Party :- Praveen Kumar Prajapati
 
Counsel for Applicant :- Daya Shankar
 

 
AND
 

 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 454 of 2016
 

 
Applicant :- Neetu Kashyap
 
Opposite Party :- Mahesh Kumar
 
Counsel for Applicant :- Babu Lal Ram
 

 
Hon'ble Anjani Kumar Mishra,J.

In pursuance of the earlier order of this Court, passed in these three transfer applications, the enquiry report furnished by the Registrar General in sealed cover, is produced before this Court. The same has been opened and perused by the Court.

The appropriate orders, in this regard, shall be passed on 24th of October, 2017.

The record of Transfer Application (Civil) No. 306 of 2017 and Transfer Application (Civil) No. 308 of 2017 may also be placed before this Court on the date fixed.

Order Date :- 13.10.2017

LN Tripathi

 

 

 
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