Citation : 2017 Latest Caselaw 5512 ALL
Judgement Date : 13 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- SECOND APPEAL No. - 580 of 1993 Appellant :- Ram Chandra Rao Respondent :- Krishnaji Counsel for Appellant :- T.D. Singh,R.G. Tripathi Counsel for Respondent :- Sanjay Misra,Ajit Kumar Srivastava,Akhilesh Mishra,H.S.N. Tripathi,Manish Bhargava,P.S.Tripathi,Vijai Kumar AND Case :- SECOND APPEAL No. - 581 of 1993 Appellant :- Ram Chandra Respondent :- Krishnaji Counsel for Appellant :- P.K. Misra,A.K. Goyal,G.K. Tripathi,R.G. Tripathi Counsel for Respondent :- Sanjay Singh,Ajit Kumar Srivastava,Akilesh Mishra,H.S.N. Tripathhi,Manash Bhargava,P.S.Tripathi,Sanjay Mishra,Vijay Kumar Hon'ble Anjani Kumar Mishra,J.
It transpires from the record that the records in these two connected matters was summoned. The same have been received but have not been sent by the office.
Accordingly, put up for further hearing on 26.10.2017.
Order Date :- 13.10.2017
LN Tripathi
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