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Smt. Pankalli Devi And Others vs Sri Narayan And Others
2017 Latest Caselaw 5511 ALL

Citation : 2017 Latest Caselaw 5511 ALL
Judgement Date : 13 October, 2017

Allahabad High Court
Smt. Pankalli Devi And Others vs Sri Narayan And Others on 13 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 
Civil Misc. Restoration Application No. 85755 of 2017
 
IN
 

 
Case :- SECOND APPEAL No. - 373 of 2001
 

 
Appellant :- Smt. Pankalli Devi And Others
 
Respondent :- Sri Narayan And Others
 
Counsel for Appellant :- P.C.Shukla,Jainendra Kumar Mishra,K.C. Pandey,Manoj Kumar
 
Counsel for Respondent :- G.N. Verma,Amit Lal Singh,Ujjawal P.Singh
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondents even in revised list.

Heard learned counsel for the appellants and perused the record.

The restoration application has been filed within time.

Cause shown is sufficient, therefore, restoration application is allowed and the order dated 22.2.2017 is recalled.

The second appeal is restored to its original number.

List after two weeks.

Order Date :- 13.10.2017

Gss

 

 

 
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