Ishaq Ali And Another vs Smt. Indrawati Devi And Others
2017 Latest Caselaw 5510 ALL

Citation : 2017 Latest Caselaw 5510 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Ishaq Ali And Another vs Smt. Indrawati Devi And Others on 13 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 1154 of 2001
 

 
Appellant :- Ishaq Ali And Another
 
Respondent :- Smt. Indrawati Devi And Others
 
Counsel for Appellant :- M.A.Qadeer,Shamim Ahmad
 
Counsel for Respondent :- Ashutosh Pandey
 

 
Hon'ble Bachchoo Lal,J.

Case called out. Learned counsel for the appellants and learned counsel for the respondent no. 6 are present.

Issue notice to the legal heirs of respondent no. 17 Parmeshwar Singh on delay condonation application filed in substitution application returnable at an early date.

Steps be taken within three weeks.

List after service of notice upon the legal heirs of respondent no. 17.

Order Date :- 13.10.2017

Gss

Download the LatestLaws.com Mobile App