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Musaiee Thru' His Legal ... vs Smt. Surtee
2017 Latest Caselaw 5509 ALL

Citation : 2017 Latest Caselaw 5509 ALL
Judgement Date : 13 October, 2017

Allahabad High Court
Musaiee Thru' His Legal ... vs Smt. Surtee on 13 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 824 of 2006
 

 
Appellant :- Musaiee Thru' His Legal Representative Radhe Shyam
 
Respondent :- Smt. Surtee
 
Counsel for Appellant :- O.P. Sharma
 
Counsel for Respondent :- Namwar Singh,Sanjeev Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the appellant,  the case is passed over for the day.

List  after two weeks.

Order Date :- 13.10.2017

Gss

 

 

 
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