Shahjadi vs Rajendra & Others Director ...
2017 Latest Caselaw 5508 ALL

Citation : 2017 Latest Caselaw 5508 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

Shahjadi vs Rajendra & Others Director ... on 13 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 732 of 2007
 

 
Appellant :- Shahjadi
 
Respondent :- Rajendra & Others Director Homeopathy, Lucknow
 
Counsel for Appellant :- Rakesh Kumar Yadav,Arun K Singh
 
Counsel for Respondent :- S.S.P. Gupta
 

 
Hon'ble Bachchoo Lal,J.

Case called out. Learned counsel for the appellant is present.

None is present for the respondents even in revised list.

List in the next cause list as peremptorily.

Order Date :- 13.10.2017

Gss

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