U.P. Electronics Corporation ... vs Sri A.M. Saleem & Others
2017 Latest Caselaw 5507 ALL

Citation : 2017 Latest Caselaw 5507 ALL
Judgement Date : 13 October, 2017

Allahabad High Court

U.P. Electronics Corporation ... vs Sri A.M. Saleem & Others on 13 October, 2017

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


 

 
Court No. - 9
 

 
Case :- COMPANY APPLICATION No. - 17 of 2009
 

 
Applicant :- U.P. Electronics Corporation Ltd.
 
Opposite Party :- Sri A.M. Saleem & Others
 
Counsel for Applicant :- R.P. Agarwal,Abhay Kr. Singh,V.M. Zaidi
 
Counsel for Opposite Party :- Rajnath N Shukla,Anurag Asthana,O.L. M.K. Bagri,O.L. O.P. Sharma,O.L. Rajnath N. Shukla,O.L. U.S. Patole,S.M.G.Asghar,V.M. Zaidi
 

 
Hon'ble Anjani Kumar Mishra,J.

On illness slip of Shri R.P. Agarwal, counsel for the applicant, the case is passed over for the day.

Order Date :- 13.10.2017

LN Tripathi

Download the LatestLaws.com Mobile App