Citation : 2017 Latest Caselaw 5506 ALL
Judgement Date : 13 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 8 Civil Misc. Substitution Application No. 178078 of 2017. IN Case :- SECOND APPEAL No. - 410 of 2008 Appellant :- Anwar Mohammad Khan Respondent :- Zahur Bux & Others Counsel for Appellant :- R.S. Maurya,R.C. Maurya Counsel for Respondent :- Rajendra Kumar,Dhirendra Srivastava,Dr. V.K. Rai,Sankatha Rai,V.K. Rai Hon'ble Bachchoo Lal,J.
Learned counsel for the appellant states that sole appellant Anwar Mohammad Khan has died on 31.3.2017. The substitution application has been filed on 25.5.2017 which is within time.
Learned counsel for the respondents states that he has no objection if the substitution application is allowed.
The substitution application is allowed.
Necessary amendment be carried out within ten days.
List thereafter.
Order Date :- 13.10.2017
Gss
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